Dr. Ajai Kumar Singh And Another vs Banaras Hindu University, ...
2012 Latest Caselaw 1353 ALL

Citation : 2012 Latest Caselaw 1353 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Dr. Ajai Kumar Singh And Another vs Banaras Hindu University, ... on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 32555 of 2004
 

 
Petitioner :- Dr. Ajai Kumar Singh And Another
 
Respondent :- Banaras Hindu University, Varansi And Others
 
Petitioner Counsel :- Aditya Kumar Singh,Ashok Khare
 
Respondent Counsel :- V.K.Upadhyay,Raj Narayan,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri K.R.S. Jadaun is in hte panel of the Banaras Hindu University . He submits that the copy of writ petition is not available with him. Learned counsel for the petitioner submits that he will provide a copy of the writ petition and other documents to Shri K.R.S. Jadaun within one week.

List after two weeks. In the meantime he may seek the instructions.

Order Date :- 3.5.2012

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