In The Matter Of: Smt. Champa Devi & ... vs Unknown
2012 Latest Caselaw 1315 ALL

Citation : 2012 Latest Caselaw 1315 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

In The Matter Of: Smt. Champa Devi & ... vs Unknown on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- TESTAMENTARY CASES No. - 8 of 2011
 

 
Petitioner :- In The Matter Of: Smt. Champa Devi & Others
 
Petitioner Counsel :- Shri Kant Shukla,R.P. Dubey
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list in the next cause list.

Order Date :- 3.5.2012

sks-grade iv

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