Pyare Lal vs State Of U.P. & Another
2012 Latest Caselaw 1294 ALL

Citation : 2012 Latest Caselaw 1294 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Pyare Lal vs State Of U.P. & Another on 3 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1782 of 2011
 

 
Petitioner :- Pyare Lal
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Kamal Fatmi,Faisal Kamal Fatmi
 
Respondent Counsel :- Govt. Advocate,H A Alvi
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present.

List in due course.

Order Date :- 3.5.2012

S. Kumar

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