Tulsi Ram vs Union Of India Thru. C.B.N.
2012 Latest Caselaw 1283 ALL

Citation : 2012 Latest Caselaw 1283 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Tulsi Ram vs Union Of India Thru. C.B.N. on 3 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1192 of 2011
 

 
Petitioner :- Tulsi Ram
 
Respondent :- Union Of India Thru. C.B.N.
 
Petitioner Counsel :- R.P. Mishra,Anil Kumar Sharma
 
Respondent Counsel :- I.B. Singh
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present.

List in due course.

Order Date :- 3.5.2012

S. Kumar

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