Dr. Mahendra Pratap Singh And ... vs State Of U.P. And Others
2012 Latest Caselaw 1259 ALL

Citation : 2012 Latest Caselaw 1259 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Dr. Mahendra Pratap Singh And ... vs State Of U.P. And Others on 2 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9457 of 2011
 

 
Petitioner :- Dr. Mahendra Pratap Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sujeet Kumar
 
Respondent Counsel :- C.S.C.,K.M. Asthana
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is taken on record.

List this case in the next cause list. Rejoinder affidavit, if any, may be filed by the next date fixed.

Order Date :- 2.5.2012

SRY

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