State Of U.P. Thru Prin. Secy. ... vs Ranjeet Singh S/O Late Dr. R. Singh ...
2012 Latest Caselaw 1252 ALL

Citation : 2012 Latest Caselaw 1252 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

State Of U.P. Thru Prin. Secy. ... vs Ranjeet Singh S/O Late Dr. R. Singh ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1531 of 2009
 

 
Petitioner :- State Of U.P. Thru Prin. Secy. Appointment & Others
 
Respondent :- Ranjeet Singh S/O Late Dr. R. Singh & Anr.
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.,Rajesh Tiwari
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel for the petitioners prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 2.5.2012

Tanveer/Suresh

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