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Ashish Kumar Dhar Dwivedi vs State Public Service Tribunal ...
2012 Latest Caselaw 1251 ALL

Citation : 2012 Latest Caselaw 1251 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
Ashish Kumar Dhar Dwivedi vs State Public Service Tribunal ... on 2 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 336 of 2012
 

 
Petitioner :- Ashish Kumar Dhar Dwivedi
 
Respondent :- State Public Service Tribunal U.P.Lko. And Another
 
Petitioner Counsel :- Amit Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted six weeks' time to file counter affidavit.  Rejoinder affidavit be filed within four weeks thereafter.

List this case in the month of July, 2012.

Order Date :- 2.5.2012

Tanveer/Suresh

 

 

 
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