Vipin Shukla And Others vs State Of U.P. And Another
2012 Latest Caselaw 1231 ALL

Citation : 2012 Latest Caselaw 1231 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Vipin Shukla And Others vs State Of U.P. And Another on 2 May, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 23861 of 2011
 

 
Petitioner :- Vipin Shukla And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Veer Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

None is present for the applicants.

By the order dated 09.08.2011 the case was referred to the Mediation and Conciliation Centre of this Court. The report of Mediation Centre dated 09.12.2011 is on record. It states that parties not willing for the mediation.

Since none is present for the applicants to press this application, the same is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 2.5.2012

M/A.

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