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Central Council Of Indian ... vs State Of U.P. And Others
2012 Latest Caselaw 1203 ALL

Citation : 2012 Latest Caselaw 1203 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Central Council Of Indian ... vs State Of U.P. And Others on 1 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42511 of 2009
 

 
Petitioner :- Central Council Of Indian Medicine
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amarjit Singh
 
Respondent Counsel :- C.S.C.,J.S. Tomar
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to learned standing counsel for filing detailed and elaborate counter affidavit on behalf of respondent Nos. 1, 2, 3 and 4. Rejoinder affidavit may be filed within next three days.

List this writ petition on 16.05.2012.

Order Date :- 1.5.2012

SRY

 

 

 
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