State Of U.P. Thru. C.S. U.P. Civil ... vs Dr. S.R. Nigam & Another
2012 Latest Caselaw 1202 ALL

Citation : 2012 Latest Caselaw 1202 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

State Of U.P. Thru. C.S. U.P. Civil ... vs Dr. S.R. Nigam & Another on 1 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 65508 of 2008
 

 
Petitioner :- State Of U.P. Thru. C.S. U.P. Civil Secretariat ..& Others
 
Respondent :- Dr. S.R. Nigam & Another
 
Petitioner Counsel :- Y.S. Bohra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned standing counsel prays for and is allowed four weeks and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 1.5.2012

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