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C/M, Sri Parasuram Sanskrit ... vs D.I.O.S. & Others
2012 Latest Caselaw 1201 ALL

Citation : 2012 Latest Caselaw 1201 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
C/M, Sri Parasuram Sanskrit ... vs D.I.O.S. & Others on 1 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 19956 of 2009
 

 
Petitioner :- C/M, Sri Parasuram Sanskrit Mahavidyalaya & Another
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- C.S.C.,V.B. Mishra,V.B.Pandey
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed  today  by Shri M.S. Mishra, holding brief of Ved Byas Mishra is taken on record. Shri I.R.Singh, learned counsel for the petitioner prays for and is allowed four weeks time to file rejoinder affidavit.

List after four weeks.

The name of Shri Ved Byas Mishra be shown  as counsel for the respondents in the cause list.

Order Date :- 1.5.2012

R

 

 

 
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