Akhand Pratap Singh And Anr. vs The State Of U.P Thru Secy., Home ...
2012 Latest Caselaw 2486 ALL

Citation : 2012 Latest Caselaw 2486 ALL
Judgement Date : 8 June, 2012

Allahabad High Court

Akhand Pratap Singh And Anr. vs The State Of U.P Thru Secy., Home ... on 8 June, 2012

Bench: Vinay Kumar Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 2008 of 2012
 

 
Petitioner :- Akhand Pratap Singh And Anr.
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Petitioner Counsel :- R.K Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinay Kumar Mathur,J.

On request of learned counsel for the petitioner, list this case in the week commencing 18.6.2012.

Order Date :- 8.6.2012

A.Nigam

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