United Institute Of Management & ... vs State Of U.P. & Anr.
2012 Latest Caselaw 3311 ALL

Citation : 2012 Latest Caselaw 3311 ALL
Judgement Date : 30 July, 2012

Allahabad High Court

United Institute Of Management & ... vs State Of U.P. & Anr. on 30 July, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 814 of 2010
 

 
Petitioner :- United Institute Of Management & Anr.
 
Respondent :- State Of U.P. & Anr.
 
Petitioner Counsel :- A.K. Goyal
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,Neeraj Tripathi
 

 
Hon'ble Dilip Gupta,J.

After the matter had been heard for some time, learned counsel for the petitioners states that the matter may be adjourned to enable the petitioners to assail the order dated 27th January, 2012 that has been supplied by learned Standing Counsel for the respondents today in the Court.

List this petition on 7th August, 2012 to be taken immediately after lunch.

Order Date :- 30.7.2012

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