State Of Haryana Through ... vs M/S. Universal Art Press
2012 Latest Caselaw 3276 ALL

Citation : 2012 Latest Caselaw 3276 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

State Of Haryana Through ... vs M/S. Universal Art Press on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 376 of 2000
 

 
Petitioner :- State Of Haryana Through Secretary Lottery Department
 
Respondent :- M/S. Universal Art Press
 
Petitioner Counsel :- R.P. Dubey,C.S.C.
 
Respondent Counsel :- Yasharth,Smt.Anita Tripathi
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

Passed over on the illness slip of learned counsel for the respondent.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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