Smt. Sunita Devi & Others vs Harish Kumar
2012 Latest Caselaw 3253 ALL

Citation : 2012 Latest Caselaw 3253 ALL
Judgement Date : 27 July, 2012

Allahabad High Court

Smt. Sunita Devi & Others vs Harish Kumar on 27 July, 2012

Bench: Prakash Krishna, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 224 of 2009
 

 
Petitioner :- Smt. Sunita Devi & Others
 
Respondent :- Harish Kumar
 
Petitioner Counsel :- Ajay Kumar Srivastava,Atul Sisodia,Rajeev Sisodia
 
Respondent Counsel :- C.S.Saran,Sushil Kumar Srivastava
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Mushaffey Ahmad,J.

List has been revised. None is present on behalf of the appellants. Learned counsel for the respondent is present.

List the appeal for final hearing under the heading "for final hearing" in the next cause list showing name of Sri M. Islam as counsel for the respondent.

(Mushaffey Ahmad,J) (Prakash Krishna,J)

Order Date :- 27.7.2012

MK/

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