Om Prakash Lawania vs State Of U.P.And Others
2012 Latest Caselaw 3227 ALL

Citation : 2012 Latest Caselaw 3227 ALL
Judgement Date : 26 July, 2012

Allahabad High Court

Om Prakash Lawania vs State Of U.P.And Others on 26 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 35983 of 2012
 

 
Petitioner :- Om Prakash Lawania
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Jagdish Pathak,Rajesh Kumar Pandey
 
Respondent Counsel :- C.S.C.,Som Veer
 

 
Hon'ble V.K. Shukla,J.

Present matter arises out of an award passed by the Labour Court. Such matters are not cognizable by this Bench, and are, in fact, cognizable by Court. No.1.

Put up this petition as fresh case on Tuesday before Court No.1.

Order Date :- 26.7.2012

SRY

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