Manna Lal vs The Cane Commissioner, U.P. Mall ...
2012 Latest Caselaw 3199 ALL

Citation : 2012 Latest Caselaw 3199 ALL
Judgement Date : 25 July, 2012

Allahabad High Court

Manna Lal vs The Cane Commissioner, U.P. Mall ... on 25 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3894 of 2012
 

 
Petitioner :- Manna Lal
 
Respondent :- The Cane Commissioner, U.P. Mall Avenue, Lucknow & Others
 
Petitioner Counsel :- Dharmendra Kumar
 
Respondent Counsel :- C.S.C.,K.S. Pawar
 

 
Hon'ble Ajai Lamba,J.

The petitioner claims retiral dues on his superannuation on 31.7.2007.

Sri K.S. Pawar, learned counsel puts in appearance for opposite party nos.2 and 3.

Let counter affidavit be filed within three weeks from today.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List thereafter.

Order Date :- 25.7.2012

A.Nigam

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