Ramesh Chandra vs State Of U.P. & Others
2012 Latest Caselaw 3044 ALL

Citation : 2012 Latest Caselaw 3044 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Ramesh Chandra vs State Of U.P. & Others on 18 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33275 of 2012
 

 
Petitioner :- Ramesh Chandra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satyendra Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 18.7.2012

SRY

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