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U.P. Jal Nigam & Another vs Ashok Kumar Trivedi & Another
2012 Latest Caselaw 3025 ALL

Citation : 2012 Latest Caselaw 3025 ALL
Judgement Date : 18 July, 2012

Allahabad High Court
U.P. Jal Nigam & Another vs Ashok Kumar Trivedi & Another on 18 July, 2012
Bench: Devendra Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 64870 of 2010
 

 
Petitioner :- U.P. Jal Nigam & Another
 
Respondent :- Ashok Kumar Trivedi & Another
 
Petitioner Counsel :- Amit Dube,Amit Dubey,Vimlesh K.Rai
 
Respondent Counsel :- C.S.C.,Manu Ghildiyal,S.C.,S.N.Dubey
 

 
Hon'ble Devendra Pratap Singh,J.

None appears for the petitioner even in the revised list though counsel for the respondent is present.

Accordingly, the writ petition is dismissed and the interim order, if any, is vacated.

Order Date :- 18.7.2012

AU

 

 

 
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