U.P. Jal Nigam vs Bujharat & Others
2012 Latest Caselaw 3024 ALL

Citation : 2012 Latest Caselaw 3024 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

U.P. Jal Nigam vs Bujharat & Others on 18 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 939 of 2003
 

 
Petitioner :- U.P. Jal Nigam
 
Respondent :- Bujharat & Others
 
Petitioner Counsel :- M.M.D. Agarwal,Vimlesh K.Rai
 
Respondent Counsel :- Ram Kirti Singh,Brahma Dev Mishra,Shambhavi Nandan
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

List the case for final hearing on its own turn.

Learned counsel for the respondents may file paper-book on or before the next date of listing.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 18.7.2012

MK/

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