Constable 330 C.P. Ajay Kumar ... vs State Of U.P. & Others
2012 Latest Caselaw 3023 ALL

Citation : 2012 Latest Caselaw 3023 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Constable 330 C.P. Ajay Kumar ... vs State Of U.P. & Others on 18 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33273 of 2012
 

 
Petitioner :- Constable 330 C.P. Ajay Kumar Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter as fresh case day after tomorrow before Court No.39. It may not be treated as tied up or part heard.

Order Date :- 18.7.2012

SRY

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