Smt. Chandreshwari Rai (Retired ... vs State Of U.P. & Others
2012 Latest Caselaw 3019 ALL

Citation : 2012 Latest Caselaw 3019 ALL
Judgement Date : 18 July, 2012

Allahabad High Court

Smt. Chandreshwari Rai (Retired ... vs State Of U.P. & Others on 18 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33447 of 2012
 

 
Petitioner :- Smt. Chandreshwari Rai (Retired A.N.M.)
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Parvez Iqbal Ansari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case after two weeks.

Order Date :- 18.7.2012

SRY

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