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Smt. Chandrawati Gupta ... vs Regional Inspector Girls Schools ...
2012 Latest Caselaw 2928 ALL

Citation : 2012 Latest Caselaw 2928 ALL
Judgement Date : 16 July, 2012

Allahabad High Court
Smt. Chandrawati Gupta ... vs Regional Inspector Girls Schools ... on 16 July, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- REVIEW PETITION No. - 289 of 2012
 

 
Petitioner :- Smt. Chandrawati Gupta 8083(S/S)88
 
Respondent :- Regional Inspector Girls Schools Faizabad And Ors.
 
Petitioner Counsel :- G.C.Verma
 

 
Hon'ble Ajai Lamba,J. 

This petition seeks review of the order dated 22.5.2012 passed by a Co-ordinate Bench (Shrinarain Shukla, J.).

Let the matter be placed before the same Bench, after obtaining permission from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 16.7.2012

A.Nigam

 

 

 
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