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Smt. Gayatri Devi vs State Of U.P. And Others
2012 Latest Caselaw 2874 ALL

Citation : 2012 Latest Caselaw 2874 ALL
Judgement Date : 13 July, 2012

Allahabad High Court
Smt. Gayatri Devi vs State Of U.P. And Others on 13 July, 2012
Bench: Vineet Saran, Mushaffey Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32660 of 2012
 

 
Petitioner :- Smt. Gayatri Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Suresh Singh
 
Respondent Counsel :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

On the request of Sri Mahboob Ahmad, learned counsel for the contesting respondent, put up on 17.2.2012 as afresh case in order to enable him to obtain instructions.

Order Date :- 13.7.2012

n.u.

( Mushaffey Ahmad, J) (Vineet Saran,J)

 

 

 
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