Kanwal Jit Kaur vs The State Of U.P Thru Principal ...
2012 Latest Caselaw 2833 ALL

Citation : 2012 Latest Caselaw 2833 ALL
Judgement Date : 10 July, 2012

Allahabad High Court

Kanwal Jit Kaur vs The State Of U.P Thru Principal ... on 10 July, 2012

Bench: Imtiyaz Murtaza, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 5661 of 2012
 

 
Petitioner :- Kanwal Jit Kaur
 
Respondent :- The State Of U.P Thru Principal Ecy., Home Deptt., And Ors.
 
Petitioner Counsel :- Alok Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List after two weeks to enable the learned AGA to obtain instructions in the matter.

Order Date :- 10.7.2012

MFA

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