Punjab National Bank Thru' ... vs U.P. Financial Corporation Thru' ...
2012 Latest Caselaw 2806 ALL

Citation : 2012 Latest Caselaw 2806 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

Punjab National Bank Thru' ... vs U.P. Financial Corporation Thru' ... on 9 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 173 of 2007
 

 
Petitioner :- Punjab National Bank Thru' Principal Officer
 
Respondent :- U.P. Financial Corporation Thru' Regional Manager & Another
 
Petitioner Counsel :- R.N. Singh,Kundan Rai
 
Respondent Counsel :- R.P.Agrawal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Passed over on the illness slip of learned counsel for the appellant.

(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 9.7.2012

MK/

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