Citation : 2012 Latest Caselaw 2788 ALL
Judgement Date : 9 July, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL DEFECTIVE No. - 286 of 2005 Petitioner :- Rameshwar Dayal & Others Respondent :- State Of U.P. Thru' Collector & Another Petitioner Counsel :- A.K. Gupta Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
As prayed, three weeks time is granted to the learned counsel for the appellant to file another certified copy of the decree.
Learned counsel for the appellant shall also supply second judge copy of the memo of appeal and applications.
(Arvind Kumar Tripathi (II),J) (Prakash Krishna,J)
Order Date :- 9.7.2012
MK/
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