C/M J.L.M. Inter College vs State Of U.P. And Others
2012 Latest Caselaw 2779 ALL

Citation : 2012 Latest Caselaw 2779 ALL
Judgement Date : 9 July, 2012

Allahabad High Court

C/M J.L.M. Inter College vs State Of U.P. And Others on 9 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 24370 of 2012
 

 
Petitioner :- C/M J.L.M. Inter College
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

As requested, list this case on 19.07.2012. Rejoinder affidavit may be filed by that date.

Interim order already passed is extended till the next date of listing.

Order Date :- 9.7.2012

SRY

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