Munna vs The A.D.M., & Others
2012 Latest Caselaw 2681 ALL

Citation : 2012 Latest Caselaw 2681 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Munna vs The A.D.M., & Others on 5 July, 2012

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 22635 of 1999
 

 
Petitioner :- Munna
 
Respondent :- The A.D.M., & Others
 
Petitioner Counsel :- Pankaj Singh,Rahul Sripat
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Ran Vijai Singh,J.

List has been revised. No one appears for the petitioner to press this writ petition. Learned Standing Counsel appears for the respondents.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 5.7.2012

Pratima

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