Smt. Nirmal Jain & Another vs Smt. Ram Beti & Ors.
2012 Latest Caselaw 6251 ALL

Citation : 2012 Latest Caselaw 6251 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Nirmal Jain & Another vs Smt. Ram Beti & Ors. on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 58043 of 2009
 

 
Petitioner :- Smt. Nirmal Jain & Another
 
Respondent :- Smt. Ram Beti & Ors.
 
Petitioner Counsel :- R.S. Mishra,Dr. C.P. Upadhyay
 
Respondent Counsel :- Pankaj Dubey,Pratima Srivastava
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the parties have not appeared.

List after two weeks, during which time rejoinder affidavit may be filed.

Order Date :- 21.12.2012

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