Citation : 2012 Latest Caselaw 6151 ALL
Judgement Date : 19 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8002 of 2012 Petitioner :- Shiokala And Another Respondent :- State Of U.P. Petitioner Counsel :- Dhirendra Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the respondent-State prays for time to file counter affidavit.
List after two weeks.
Order Date :- 19.12.2012
A.Nigam
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