Citation : 2012 Latest Caselaw 6138 ALL
Judgement Date : 19 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8001 of 2012 Petitioner :- Ram Sanehi Respondent :- State Of U.P. Petitioner Counsel :- M.L. Yadav Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
This is second application for bail, after the first application having been dismissed by a Co-ordinate Bench (Surendra Vikram Singh Rathore, J.).
List before the appropriate Bench.
Order Date :- 19.12.2012
A.Nigam
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