Archana Srivastava vs State Of U.P. And Others
2012 Latest Caselaw 6087 ALL

Citation : 2012 Latest Caselaw 6087 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Archana Srivastava vs State Of U.P. And Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 17278 of 2008
 

 
Petitioner :- Archana Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.K. Srivastava,M.M.Sahai,P.K.Srivastava,Shashi Ranjan
 
Respondent Counsel :- C.S.C.,D.K.Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Shashi Ranjan, learned counsel for the petitioner prays for adjournment of the matter.

Let the matter be listed in the next cause list.

Rejoinder affidavit filed by petitioner is taken on record.

Order Date :- 17.12.2012

Hasnain

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