Km. Shanta vs State Of U.P. & Others
2012 Latest Caselaw 6079 ALL

Citation : 2012 Latest Caselaw 6079 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Km. Shanta vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 66617 of 2008
 

 
Petitioner :- Km. Shanta
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Mukhtar Ahmad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present. On the earlier occasion also he was not present.

Counter affidavit has been served on him on 8th October 2009, but no rejoinder affidavit is on the record.

The writ petition is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 17.12.2012

Hasnain

Download the LatestLaws.com Mobile App