Madan Singh Rawat {State} vs State Of U.P. Thr The Sec. Finance ...
2012 Latest Caselaw 6013 ALL

Citation : 2012 Latest Caselaw 6013 ALL
Judgement Date : 12 December, 2012

Allahabad High Court

Madan Singh Rawat {State} vs State Of U.P. Thr The Sec. Finance ... on 12 December, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 11720 of 1990
 

 
Petitioner :- Madan Singh Rawat {State}
 
Respondent :- State Of U.P. Thr The Sec. Finance Deptt. Lko & Another
 
Petitioner Counsel :- Sada Nand Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Case is called out. None responds on behalf of the petitioner to press the relief claimed for in the writ petition. Accordingly the writ petition is dismissed for non-prosecution.

Order Date :- 12.12.2012

Tripathi

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