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Gulam Haider (Major-B.C.) vs State Of U.P.& Others
2012 Latest Caselaw 5929 ALL

Citation : 2012 Latest Caselaw 5929 ALL
Judgement Date : 6 December, 2012

Allahabad High Court
Gulam Haider (Major-B.C.) vs State Of U.P.& Others on 6 December, 2012
Bench: Surendra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- BAIL No. - 771 of 2011
 

 
Petitioner :- Gulam Haider (Major-B.C.)
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Ajay Vikram Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Surendra Singh,J.

Case is called out. None is present on behalf of the applicant to press this application, even in the revised list.

This application is dismissed for want of prosecution.

Order Date :- 6.12.2012

MN/-

 

 

 
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