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Mohamamd Shamim Iqbal Siddiqui ... vs U.P. Power Corp Ltd And Others
2012 Latest Caselaw 5851 ALL

Citation : 2012 Latest Caselaw 5851 ALL
Judgement Date : 4 December, 2012

Allahabad High Court
Mohamamd Shamim Iqbal Siddiqui ... vs U.P. Power Corp Ltd And Others on 4 December, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 37777 of 2005
 

 
Petitioner :- Mohamamd Shamim Iqbal Siddiqui And Others
 
Respondent :- U.P. Power Corp Ltd And Others
 
Petitioner Counsel :- Sumati Rani Gupta,B.Maryam,Indra Raj Singh,K.P. Agarwal
 
Respondent Counsel :- R.D. Khare,R. Saxena,S.C.,Sandeep Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Sri Pradeep Upadhya, Advocate, holding brief of Sri Indra Raj Singh, learned counsel appearing on behalf of the petitioners states that the petitioners are ready to pay the deficiency Court fee again. Let the petitioners may pay the deficiency Court fee again.

List in the next cause list.

Order Date :- 4.12.2012

OP

 

 

 
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