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Saurabh Jain vs State Of U.P.And Others
2012 Latest Caselaw 3913 ALL

Citation : 2012 Latest Caselaw 3913 ALL
Judgement Date : 31 August, 2012

Allahabad High Court
Saurabh Jain vs State Of U.P.And Others on 31 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41099 of 2012
 

 
Petitioner :- Saurabh Jain
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- K.M.Mishra
 
Respondent Counsel :- C.S.C.,K.Shahi
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In place of the words 'Municipal Board' occurring in the second line of the first paragraph of judgment and order dated 22.08.2012, the words 'Uasrhar Takha' are directed to be incorporated

Order Date :- 31.8.2012

SRY

 

 

 
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