Citation : 2012 Latest Caselaw 3895 ALL
Judgement Date : 31 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SERVICE SINGLE No. - 4580 of 2012 Petitioner :- Mehmood Ahmad Respondent :- The State Of U.P. Through The Principal Secy.(Revenue)& Ors. Petitioner Counsel :- Mohd. Abid Ali,Safiya Abid Respondent Counsel :- C.S.C. Hon'ble Ritu Raj Awasthi,J.
Notice on behalf of opposite party nos. 1 to 4 has been accepted by the learned Chief Standing Counsel.
Issue notice to opposite party no.5 returnable at an early date.
Steps shall be filed within seven days.
List after service.
Order Date :- 31.8.2012
Subodh/-
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