Damodar Saran Sharma vs D.I.O.S. & Others
2012 Latest Caselaw 3862 ALL

Citation : 2012 Latest Caselaw 3862 ALL
Judgement Date : 30 August, 2012

Allahabad High Court

Damodar Saran Sharma vs D.I.O.S. & Others on 30 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 22356 of 1994
 

 
Petitioner :- Damodar Saran Sharma
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- R.P.Goyal,A.R.B.Kher,Birendra Kaushik,S. Agarwal,Vashistha Tewari
 
Respondent Counsel :- S.C.,S.S. Chauhan
 

 
Hon'ble Rajes Kumar,J.

On the request of learned counsel for the petitioner the case is passed over. List in the next cause list.

Order Date :- 30.8.2012

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