Laxmi Narain Sharma vs U.P.S.R.T.C. & Another
2012 Latest Caselaw 3798 ALL

Citation : 2012 Latest Caselaw 3798 ALL
Judgement Date : 28 August, 2012

Allahabad High Court

Laxmi Narain Sharma vs U.P.S.R.T.C. & Another on 28 August, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 1708 of 1994
 

 
Petitioner :- Laxmi Narain Sharma
 
Respondent :- U.P.S.R.T.C. & Another
 
Petitioner Counsel :- B.N. Singh
 
Respondent Counsel :- C.S.C.,Samir Sharma
 

 
Hon'ble Pankaj Naqvi,J.

Put up on 05.09.2012 in the additional cause list.

Order Date :- 28.8.2012

Chandra

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