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Smt. Sarika Trivedi vs State Of U.P. Through Secy. Basic ...
2012 Latest Caselaw 3780 ALL

Citation : 2012 Latest Caselaw 3780 ALL
Judgement Date : 28 August, 2012

Allahabad High Court
Smt. Sarika Trivedi vs State Of U.P. Through Secy. Basic ... on 28 August, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4474 of 2012
 

 
Petitioner :- Smt. Sarika Trivedi
 
Respondent :- State Of U.P. Through Secy. Basic Edu. U.P. Civil Sectt.&Ors
 
Petitioner Counsel :- Om Prakash Mani Tripathi
 
Respondent Counsel :- C.S.C.,Jyoti Sikka
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case in next week.

Order Date :- 28.8.2012

A.Nigam

 

 

 
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