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Om Prakash Tiwari vs D.D.E. And Others
2012 Latest Caselaw 3766 ALL

Citation : 2012 Latest Caselaw 3766 ALL
Judgement Date : 27 August, 2012

Allahabad High Court
Om Prakash Tiwari vs D.D.E. And Others on 27 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7596 of 1994
 

 
Petitioner :- Om Prakash Tiwari
 
Respondent :- D.D.E. And Others
 
Petitioner Counsel :- S.K. Verma,A.K. Srivatava,S. Srivastva,V.K. Shukla
 
Respondent Counsel :- S.C.,H.N. Tripathi
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Pankaj Rai, learned Additional Chief Standing Counsel, put up day after tomorrow (29.8.2012). On that day, either the District Inspector of Schools shall appear in person or may file counter affidavit.

Order Date :- 27.8.2012

OP

 

 

 
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