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Rakesh vs State Of U.P.
2012 Latest Caselaw 3703 ALL

Citation : 2012 Latest Caselaw 3703 ALL
Judgement Date : 24 August, 2012

Allahabad High Court
Rakesh vs State Of U.P. on 24 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20867 of 2012
 

 
Petitioner :- Rakesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.R. Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned AGA prays for and is granted three weeks' time to file counter affidavit.

List immediately thereafter before the appropriate Bench.

Order Date :- 24.8.2012

NS

 

 

 
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