Anand Kumar Pankaj & Others vs State Of U.P. & Another
2012 Latest Caselaw 3697 ALL

Citation : 2012 Latest Caselaw 3697 ALL
Judgement Date : 24 August, 2012

Allahabad High Court

Anand Kumar Pankaj & Others vs State Of U.P. & Another on 24 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41861 of 2012
 

 
Petitioner :- Anand Kumar Pankaj & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Radha Kant Ojha,Ashish Kumar Ojha
 
Respondent Counsel :- C.S.C.,A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with the record of writ petition No.11739 of 2012 on the date fixed in the said writ petition.

Order Date :- 24.8.2012

SRY

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