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Ajay Kumar Pandey vs State Of U.P.
2012 Latest Caselaw 3694 ALL

Citation : 2012 Latest Caselaw 3694 ALL
Judgement Date : 24 August, 2012

Allahabad High Court
Ajay Kumar Pandey vs State Of U.P. on 24 August, 2012
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20848 of 2012
 

 
Petitioner :- Ajay Kumar Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nikhil Tandon,Siddarth Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned AGA prays for and is granted  10 days' time to  file counter

affidavit.

List  immediately thereafter before the appropriate Bench.

Order Date :- 24.8.2012

NS

 

 

 
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