Satya Prakash vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 3572 ALL

Citation : 2012 Latest Caselaw 3572 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Satya Prakash vs State Of U.P. Thru Secy. And Others on 16 August, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 39785 of 2012
 

 
Petitioner :- Satya Prakash
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- S.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner may serve a copy of the writ petition upon learned counsel appearing for the respondent-Bank.

Place this petition as fresh on 21st August, 2012.

Order Date :- 16.8.2012

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