Smt. Anju Agarwal vs State Of U.P. And Others
2012 Latest Caselaw 3566 ALL

Citation : 2012 Latest Caselaw 3566 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Smt. Anju Agarwal vs State Of U.P. And Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 74721 of 2011
 

 
Petitioner :- Smt. Anju Agarwal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Divakar Rai Sharma,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Due to paucity of time, case could not be taken up. List this case after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 16.8.2012

SRY

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