Dhappa @ Vishvanath vs State Of U.P.
2012 Latest Caselaw 3549 ALL

Citation : 2012 Latest Caselaw 3549 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Dhappa @ Vishvanath vs State Of U.P. on 16 August, 2012

Bench: Arun Tandon, Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7190 of 2006
 

 
Petitioner :- Dhappa @ Vishvanath
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Shukla,S.S. Upadhyay,Sadhna Upadhaya,Sukesh Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ramesh Sinha,J.

Dismissed.

For order, see order of date, passed in Criminal Appeal U/S 374 Cr.P.C. No.6224 of 2006.

Order Date :- 16.8.2012

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