Sanjeev Kumar Singh vs State Of U.P. & Another
2012 Latest Caselaw 3538 ALL

Citation : 2012 Latest Caselaw 3538 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Sanjeev Kumar Singh vs State Of U.P. & Another on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 17332 of 2012
 

 
Petitioner :- Sanjeev Kumar Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Radha Kant Ojha,Ashish Kumar Ojha
 
Respondent Counsel :- C. S. C.,A.K.Yadav
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up this case for delivery of judgment on 24.08.2012.

Order Date :- 16.8.2012

SRY

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